Section 3(1)(a) in Punjab State Electricity Regulatory Commission Tariff Regulations, 2002

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(a)The principles and their applications provided in sections 46, 57 and 57(A) of the Electricity (Supply) Act, 1948 and the Sixth Schedule there to;

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