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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Sikkim - Subsection

Section 7(1) in Sikkim Greenfield Airport, Pakyong (Settlement of Claims For Loss and Damages) Act, 2018

(1)Any person who has suffered any loss or damage to his property i.e. land or building or crop, on account of the construction and other related activities of the Pakyong Airport, may file a claim before the Claims Commissioner.