Punjab-Haryana High Court
Inder Singh vs Financial Commissioner Appeal Pb & Ors on 19 July, 2017
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
C.W.P No. 14669 of 2017(O&M)
Date of Decision:- 19.07.2017
Inder Singh ....Petitioner
Versus
Financial Commissioner (Appeal), Punjab & Ors. ...Respondents
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
Present: Ms. Harshita, Advocate, for
Mr. N.S. Sodhi, Advocate, for the petitioner.
RAKESH KUMAR JAIN, J. (Oral)
Learned counsel appearing for the petitioner submits that the matter has been compromised, therefore, she does not want to press the present petition any more.
Dismissed as withdrawn.
July 19, 2017 (RAKESH KUMAR JAIN) tripti JUDGE
Whether speaking/reasoned : Yes/No Whether Reportable: Yes/No 1 of 1 ::: Downloaded on - 22-07-2017 22:10:50 :::