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Punjab-Haryana High Court

Inder Singh vs Financial Commissioner Appeal Pb & Ors on 19 July, 2017

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

         IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                        CHANDIGARH

                               C.W.P No. 14669 of 2017(O&M)
                                 Date of Decision:- 19.07.2017

Inder Singh                                                  ....Petitioner

                           Versus

Financial Commissioner (Appeal), Punjab & Ors.               ...Respondents

CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN

Present:      Ms. Harshita, Advocate, for
              Mr. N.S. Sodhi, Advocate, for the petitioner.

RAKESH KUMAR JAIN, J. (Oral)

Learned counsel appearing for the petitioner submits that the matter has been compromised, therefore, she does not want to press the present petition any more.

Dismissed as withdrawn.





July 19, 2017                            (RAKESH KUMAR JAIN)
tripti                                           JUDGE


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