Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(vi) in Rajasthan Rent Control Act, 2001 (vi)to any premises belonging to a Government company as defined under Sec. 617 of the Companies Act, 1956 (Central Act No. 1 of 1956);
