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Bombay High Court

The Commissioner Of Income Tax-4, ... vs Darashaw And Co Pvt Ltd on 16 August, 2017

Bench: S.C. Dharmadhikari, Vibha Vasant Kankanwadi

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

         INCOME TAX APPEAL(IT) NO. 772 OF 2014

 The Commissioner Of Income Tax-4, Mumbai               ....Appellants
           V/S
 Darashaw And Co Pvt Ltd                               ....Respondent

WITH WRIT PETITION NO. 1744 OF 2014 Darashaw And Company Private Limted ....Petitioner V/S The Deputy Commissioner Of Income-tax4(1) ....Respondent And Anr.

WITH INCOME TAX APPEAL(IT) NO. 807 OF 2014 Darashaw And Company Private Limited ....Appellants V/S The Deputy Commissioner Of Income ....Respondent Tax-range4(1) Mr. Suresh Kumar for the respondent in WP/1744/2014. Mr. A.R.Malhotra a/w Mr. N.A.Kazi for the respondent in ITXA/807/2014.

CORAM : S.C. DHARMADHIKARI & SMT. VIBHA VASANT KANKANWADI, JJ DATE : 16th August, 2017 Page 1/2 ::: Uploaded on - 16/08/2017 ::: Downloaded on - 28/08/2018 15:52:21 ::: P.C. :

Stand over to 21.08.2017.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 16/08/2017 ::: Downloaded on - 28/08/2018 15:52:21 :::