Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 97] [Entire Act] State of West Bengal - Subsection Section 97(15) in The Presidency Small Cause Courts Act, 1882 (15)for purposes other than those specified above, on which the Court orders that notice be issued on the opposite party.
