Himachal Pradesh High Court
State Of H.P. vs . Prem Bahadur Rawat on 1 September, 2023
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
State of H.P. vs. Prem Bahadur Rawat Cr. Appeal No. 132 of 2019 a/w CRMPM No. 1479 of 2019 .
01.09.2023 Present: Mr. Anup Rattan Advocate General with Mr. I.N. Mehta, Senior Additional Advocate General, Ms. Sharmila Patial, Additional Advocate General and Mr. Rajat Chauhan, Law Officer, for the appellant.
Mr. M.L. Sharma, Advocate, for the of respondent-surety.
Learned Additional Advocate General has rt placed on record status report which is ordered to be taken on record. Having perused the same, we are of the considered view that the surety needs to appear before this Court. Ordered accordingly.
Let surety appear before this Court on 15th September, 2023.
(Tarlok Singh Chauhan) Judge (Ranjan Sharma) Judge 1st September, 2023 (himani) ::: Downloaded on - 01/09/2023 20:37:47 :::CIS