Section 37 in The Calcutta Hackney-Carriage Act, 1919
37. Particulars of license to be registered and copy given on payment of fee. -
The particulars of every license which is granted under section 32 shall be entered in the register to be kept for that purpose at the office of the Registering Officer; and a certified copy of such particulars shall be furnished to every person applying for the same on payment of a fee of eight annas.
