Madhya Pradesh High Court
Mohammad Shah vs Smt Chandani Begum on 7 July, 2023
Author: Satyendra Kumar Singh
Bench: Satyendra Kumar Singh
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
FA No. 1199 of 2022
(MOHAMMAD SHAH Vs SMT CHANDANI BEGUM)
Dated : 07-07-2023
Shri F.A.Shaha - counsel for the appellant.
Shri Nitin Goyal - counsel for respondent.
Since the matter primarily pertains to matrimonial dispute and as agreed by the parties, it would be appropriate to discover the possibility of settlement in the matter.
Therefore, let the matter be placed for mediation.
Accordingly, Shri Sanjay Dwivedi, Advocate is appointed as mediation officer in the present case.
Parties are directed to appear before the Mediator on 1st August, 2023. The Mediator be informed accordingly and he shall furnish report within two months thereafter.
List accordingly.
(SATYENDRA KUMAR SINGH) (SANJEEV S KALGAONKAR)
JUDGE JUDGE
Rks
Signature Not Verified
Signed by: RAM KUMAR
SHARMA
Signing time: 07/07/2023
4:47:08 PM