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[Cites 0, Cited by 0] [Section 834] [Entire Act]

State of Punjab - Subsection

Section 834(6) in Punjab Jail Manual, 1996

(6)The condiments and salt should be added in the presence of the Deputy Superintendent or Medical Subordinate or other superior officials, to the dal and vegetables while they are being, or immediately after they have been cooked. A large quantity of condiment mixture should be prepared at one time, so as to preserve the due proportion of the ingredients and avoid the necessity of weighing them in small quantities.