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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Madhya Pradesh - Subsection

Section 38(v) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(v)appointment of Comptroller, Registrar, Dean of Faculties, Director of Research Services, Director of Extension Services, Director of Instructions and Student Welfare and other officers of the University, their powers and duties and the emolument, terms and conditions of their service;