Delhi High Court - Orders
The Commissioner Of Income Tax ... vs Adobe Systems Software Ireland Lit on 28 July, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 161/2020
THE COMMISSIONER OF INCOME TAX -INTERNATIONAL
TAXATION -1 ..... Appellant
Through Ms.Mansie Jain, Adv.
versus
ADOBE SYSTEMS SOFTWARE IRELAND LIT. ..... Respondent
Through Mr.Udit, Adv.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 28.07.2021 The appeal has been heard by way of video conferencing. At the request of the learned counsel for the appellant, adjourned to 10th December, 2021.
The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.
MANMOHAN, J NAVIN CHAWLA, J JULY 28, 2021 RN Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:01.08.2021 12:27:54