Allahabad High Court
Upendra Narayan Singh vs State Of U.P. And Another on 27 May, 2022
Author: Suresh Kumar Gupta
Bench: Suresh Kumar Gupta
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 90 Case :- APPLICATION U/S 482 No. - 12523 of 2022 Applicant :- Upendra Narayan Singh Opposite Party :- State of U.P. and Another Counsel for Applicant :- Pankaj Roy Counsel for Opposite Party :- G.A. Hon'ble Suresh Kumar Gupta,J.
After arguing some length, learned counsel for the applicant submits that he does not want to press this petition and he wants to withdraw this petition As prayed by the learned counsel for the applicant, the application under Section 482 Cr.P.C. is dismissed as withdrawn.
Order Date :- 27.5.2022 Anuj Singh