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[Cites 1, Cited by 2]

Allahabad High Court

Upendra Narayan Singh vs State Of U.P. And Another on 27 May, 2022

Author: Suresh Kumar Gupta

Bench: Suresh Kumar Gupta





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 90
 

 
Case :- APPLICATION U/S 482 No. - 12523 of 2022
 

 
Applicant :- Upendra Narayan Singh
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Pankaj Roy
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Suresh Kumar Gupta,J.
 

After arguing some length, learned counsel for the applicant submits that he does not want to press this petition and he wants to withdraw this petition As prayed by the learned counsel for the applicant, the application under Section 482 Cr.P.C. is dismissed as withdrawn.

Order Date :- 27.5.2022 Anuj Singh