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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Science and Engineering Research Board Rules, 2010

(2)The members to be appointed under clause (i) of sub-section (3) of Section 3 shall be holding the post of Directors of the National Laboratories or Research Institutions or senior scientists in such institutions and shall be holding a position not lower than that of a Professor in a front-ranking national institution of higher learning and should possess a doctorate degree in science and engineering having at least ten years of experience in scientific research and development after the doctorate degree.