Gujarat High Court
O vs Respondent(S) on 14 March, 2012
Author: R.M.Chhaya
Bench: R.M.Chhaya
Gujarat High Court Case Information System
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OLR/39/2012 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
OFFICIAL
LIQUDATOR REPORT No. 39 of 2012
In
COMPANY
PETITION No. 106 of 2002
=========================================================
O
L OF GLOBAL ARYA INDUSTRIES LTD (IN LIQUIDATION) - Applicant(s)
Versus
.
- Respondent(s)
=========================================================
Appearance
:
OFFICIAL
LIQUIDATOR for
Applicant(s) : 1,MR JS YADAV for Applicant(s) : 1,
None for
Respondent(s) :
1,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE R.M.CHHAYA
Date
: 14/03/2012
ORAL
ORDER
Not before this Court.
[R.M.CHHAYA, J.] mrpandya Top