Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Madhya Pradesh - Subsection Section 9(1) in The M.P. Bhoj (Open) University Adhiniyam, 1991 (1)The Kulpati shall be appointed by the Kuladhipati in such manner, for such terms and on such emoluments and other conditions of service as may be prescribed by the Statutes.
