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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1)(vi) in Bihar State Public Health Engineering Department Research Cadre Rules, 2016

(vi)The direct appointment to the sanctioned posts of the Research Assistants may be made on the basis of Graduate (Science) level Competitive Examination conducted by Bihar Staff Selection Commission.