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[Cites 0, Cited by 0] [Section 6(50)] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(50)(iii) in THE KERALA FINANCE ACT, 2020

(iii)in item (iv), in sub-items (a), (b) and (c), for the entries against it in column(3), the following entries shall, respectively, be substituted, namely:—