Orissa High Court
Forum Projects Pvt. Ltd vs State Of Odisha & Another .... Opposite ... on 25 January, 2023
Author: M. S. Raman
Bench: M. S. Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.8653 of 2015
Forum Projects Pvt. Ltd. .... Petitioner
None
-versus-
State of Odisha & another .... Opposite Parties
Mr. D.K. Mohanty, AGA
CORAM:
THE CHIEF JUSTICE
JUSTICE M. S. RAMAN
ORDER
25.01.2023 Order No.
03. 1. None appears for the Petitioner.
2. The writ petition is dismissed for non-prosecution.
3. Interim order dated 11th May, 2015 stands vacated.
(Dr. S. Muralidhar) Chief Justice (M. S. Raman) Judge MRS