Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Orissa High Court

Forum Projects Pvt. Ltd vs State Of Odisha & Another .... Opposite ... on 25 January, 2023

Author: M. S. Raman

Bench: M. S. Raman

                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    W.P.(C) No.8653 of 2015

             Forum Projects Pvt. Ltd.                  ....           Petitioner
                                                                         None
                                          -versus-
             State of Odisha & another                ....     Opposite Parties
                                                      Mr. D.K. Mohanty, AGA


                       CORAM:
                       THE CHIEF JUSTICE
                       JUSTICE M. S. RAMAN

                                         ORDER

25.01.2023 Order No.

03. 1. None appears for the Petitioner.

2. The writ petition is dismissed for non-prosecution.

3. Interim order dated 11th May, 2015 stands vacated.

(Dr. S. Muralidhar) Chief Justice (M. S. Raman) Judge MRS