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State of Rajasthan - Section

Section 61 in Rajasthan Registration Rules, 1955 Volume II

61. Allotment of time for registration work.

- When ex-officio Registering Officers have other duties to perform, a certain portion of each day should be allotted exclusively to registration work. The time so set apart shall be made generally known and a written notice of it shall be exhibited in a conspicuous and accessible part of the building in which the registration offices are located. The notice should state the hours at which documents will be received and returned daily.