Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72(1)] [Section 72] [Entire Act] State of Goa - Subsection Section 72(1)(f) in The Goa Rehabilitation Board Act, 2006 (f)payment of all other sums due from the Board, other than those which are required by section 70, to be disbursed from the capital account.