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[Cites 0, Cited by 0] [Section 29A(2)] [Section 29A] [Entire Act]

Bengal Presidency - Subsection

Section 29A(2)(c) in Bengal Excise Act, 1909

(c)[ any duty on medicinal or toilet preparations containing alcohol.] [Clause (c) inserted by paragraph 3 of, and the Eleventh Schedule to, the Adaptation of Laws Order, 1950.]