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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Bihar - Subsection

Section 40(2)(d) in Bihar Private Irrigation Works Act, 1922

(d)[ prescribing the manner of preparing the accounts referred to in Sections 9 [and 36B] [Re-Lettered by Bihar Act, 37 of 1950.] and the procedure for publication thereof and for hearing of objections thereto;