Custom, Excise & Service Tax Tribunal
Sterlite Technologies Ltd vs Designated Authority Directorate ... on 30 August, 2022
Author: Dilip Gupta
Bench: Dilip Gupta
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI
PRINCIPAL BENCH - COURT NO. 1
ANTI DUMPING APPEAL NO. 52174 OF 2021
[Arising out of Office Memorandum dated 18.11.2020 vide Final Findings Notification
File No. 221 5/2019-DGTR dated 21.08.2020 ]
I
Sterlite Technologies Ltd. .....Appellant
Versus
1. Union of India
Through Secretary,
Ministry of Finance,
Department of Revenue,
North Block, New Delhi 110001
2. The Designated Authority
Directorate General of Anti-Dumping
& Allied Duties,
Ministry of Commerce & Industry,
Parliament Street, Jeevan Tara Building,
4th Floor, New Delhi-110001
3. Birla Furukawa Optics Pvt. Ltd.
Plot Nos. L-62,
Verna Industrial Estate,
Salcette, Verna, Goa 403722
4. Corning Technologies India Pvt. Ltd.
2nd Floor, Pioneer Square,
CRPF Rd, Sector 62,
Gurugram, Haryana 122102
5. Corning Finolex Optical Fibre Pvt. Ltd.
D-237, MIDC, Phase - II,
Chakan Industrial Area, Varale, Tal. Khed
Chakan, Pune, Maharashtra 410501
6. Finolex Cable LTd.
26-27, Mumbai-Pune Road,
Pimpri, Pune-411018
7. HFCL Ltd., India
8, Commerical Complex, Masjid Moth,
Greater Kailash II, New Delhi-110048
8. WestcoastOptilinks
Plot no. 386 & 387, Kiadb Electronic
City Hebbal Industrial Area, Mysore
Karnataka, India 570016
9. Fibrehome India Pvt. Ltd.
C-48, C Block, Sector 65, Noida,
Uttar Pardesh 201301
10. Sumitomo Electric Industries Ltd.
2
AD/52174/2021
('SEI'), Japan
Akasaka Center Building, 1-3-13,
Motoakasaka, Minato-ku, Tokyo 107-8468
11. SWCC Showa Cable Systems Co. Ltd., Japan
Shiroyama Trust Tower 4-3-1
Toranomon Minato-ku Tokyo, 105-6012
Japan
12. Fujikura Ltd., Japan
1-5-1, Kiba, Koto-ku, Tokyo 135-8512,
Japan
13. Pt. ZTT Cable, Indonesia
Kawasan Industri Suryacipta VII, Kav
1-66G1&G2, Jl. Surya Madya,
Mulyasari, Kec. Ciampel, Kabupaten
Karawang, Jawa Barat 41363,
Indonesia
14. Pt. Supreme Cable Manufacturing and
Commerce Tbk, Indonesia
Jl. Kebon Sirih No. 71, 10340-Indonesia
15. Pt. Voksel Electric Tbk., Indonesia
Menara Karya 3rd Floor, Suite D,Jl.
HR. Rasuna Said Block X-5,
Kav. 1-2, Jakarta 12950-Indonesia
16. Pt. Yangtze Optical Fibre, Indonesia
Jl.Surya Madya X Kav.1-65 E3,
Suryacipta City of Industry Ds,
Mulyasari, Kec. Ciampel, Kabupaten
Karawang, Jawa Barat 41361,
Indonesia
17. Pt. Communication Cable Systems, Indonesia
Grand Slipi Tower, Jl. Letjen S.
Parman No.Kav 22-24, RT.1/RW.4,
Palmerah, Kec. Palmerah, Kota
Jakarta Barat, Daerah Khusus Ibukota
Jakarta 11480, Indonesia
18. Embassy of Japan
Plot No. 4&5, Shantipath,
Chanakyapuri, New Delhi,
Delhi 110021
19. Embassy of Indonesia
No. 50-A, Kautilya Marg, Diplomatic Marg,
Chanakyapuri, New Delhi
20. Embassy of Russian Federation,
Shantipath, Chanakyapuri, New Delhi
21. Embassy of Brazil,
8, Dr. APJ Abdul Kalam Rd.,
Aurangzeb Road, New Delhi
3
AD/52174/2021
APPEARANCE:
Shri Vipin Jain, Shri Ashutosh Mishra and Ms. Tuhina, Advocates for the
appellant.
Shri Ashish Chandra, Shri Anupal Dasgupta and Surinkhla Gupta, Advocate
for the Respondent
Shri Ameet Singh and Shri Utkarsh Srivastava, Advocate for Designated
Authority
Shri Rakesh Kumar, Authorized Representative for the Revenue
CORAM: HON'BLE MR. JUSTICE DILIP GUPTA, PRESIDENT
HON'BLE MR. P V SUBBA RAO, MEMBER (TECHNICAL)
HON'BLE MS. RACHANA GUPTA, MEMBER (JUDICIAL)
DATE OF HEARING: 13.05.2022
DATE OF DECISION: 30.08.2022
ORDER
The appeal is allowed. For order, see order of date passed in Anti-Dumping Appeal No. 51491 of 2021.
(JUSTICE DILIP GUPTA) PRESIDENT (P. V. SUBBA RAO) MEMBER (TECHNICAL) (RACHANA GUPTA) MEMBER (JUDICIAL) Shreya