Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(1) in The Chhattisgarh Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(1)Every Tribunal shall prepare a panel of persons suitable for appointment as Conciliation Officer under subsection (6) of Section 6, which shall include the Maintenance Officers designated under Section 18.