Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] Union of India - Subsection Section 21(c) in The Births, Deaths And Marriages Registration Act, 1886 (c)any person occupying, at the time of the death, any part of the house wherein the death occurred and having knowledge of the deceased having died in the house;
