Section 1 in Telangana Land Encroachment Act, 1905
1. Short title and extent.
- This Act may be cited as [the Telangana Land Encroachment Act, 1905.] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.] It extends to the whole of the [State of Telangana.] [Substituted by G.O.Ms.No.45, Law (F) Department, dated 01.06.2016.]
