Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Jammu-Kashmir - Subsection Section 15(1) in The Jammu and Kashmir State Forest Corporation Act, 1978 (1)The Corporation shall, subject to the provisions of this Act, have power to do all such acts as may be necessary or expedient for carry: g out its functions under this Act.
