Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] Union of India - Subsection Section 22(14) in The Cinematograph (Certification) Rules, 1983 (14)The quorum for the Examining Committee for a long film shall be four [of whom at least two persons shall be women.] [Added by G.S.R. 603(E), dated 3.8.1994 (w.e.f. 3.8.1984). ]
