Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Tamilnadu - Subsection Section 27(1) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Act, 1987 (1)The order determining the fee or other amount payable under this Act shall be conclusive evidence in any prosecution or other proceedings.
