Bombay High Court
Deepak Nitrite Ltd vs High Explosive Factory on 1 April, 2024
Author: Abhay Ahuja
Bench: Abhay Ahuja
Board Sr.No.:-0
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL EXECUTION APPLICATION LODGING NO. 27899 OF 2022
Deepak Nitrite Ltd. ....PETITIONER
V/S
High Explosive Factory ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 1st April, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 25/04/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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