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[Cites 0, Cited by 0] [Section 63C] [Entire Act]

State of West Bengal - Subsection

Section 63C(8) in The West Bengal Factories Rules, 1958

(8)Where owing to the nature and size of the factory. or any other reason, functions referred to in sub-rule 7 cannot be effectively carried out by Safety Committee, it shall establish sub-committee as may be required to assist it.Rule prescribed under sections 41 B and 112.