Section 19(1) in The Delhi Pharmaceutical Sciences and Research University Act, 2008
(1)The Academic Council shall be the principal academic body of the University and shall, subject to the provisions of this Act, the Statutes and the Ordinances, have the control and regulation of, and be responsible for(a)interacting with the Board of Governors through the Vice-Chancellor for formulation of academic policies and programmes to realize the strategic plan of the University;(b)maintenance of standards of instruction, education and examination within the University; and(c)exercise such other powers and perform such other duties as may be conferred or imposed upon it by the Statutes.
