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Union of India - Section

Section 136 in The Petroleum Rules, 2002

136. Application

.-(1) The provisions of this Chapter shall apply to petroleum Class C stored otherwise than under a license as provided in section 7 of the Act but shall not apply to petroleum Class C in the possession of the Defence Forces of the Union.
(2)The provisions of Chapter V shall not apply to petroleum Class C permitted to be stored without a license under section 7 of the Act.