Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 224(2)] [Section 224] [Entire Act]

State of Rajasthan - Subsection

Section 224(2)(i) in Ajmer Abolition of Intermediaries And Land Reforms Act, 1955

(i)the decision being contrary to law or to some usage having the force of law;