Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(34D)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(34D)(D) in Finance (No. 2) Act, 2014

(D)after Explanation 3, the following Explanation shall be inserted with effect from the 1st day of April, 2015, namely:-