Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Haryana - Subsection Section 6(4) in Haryana Industrial Promotion Rules, 2007 (4)Member Secretary shall also send communication intimating date, time and place of the meeting to the entrepreneurs, whose cases are included in the agenda.
