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State of Haryana - Section

Section 9 in Maharishi Balmiki Sanskrit University, Kaithal Act, 2018

9. Officers of University.

- The following shall be the officers of the University, namely: -
(i)the Chancellor;
(ii)the Vice-Chancellor;
(iii)the Registrar; and
(iv)such other persons in the service of the University, as may be declared by the Statutes to be Officers of the University.