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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(6) in Telangana Irrigation Utilisation and Command Area Development Act, 1984

(6)"credit officer" means an officer of the co-operative department appointed as such by the Government for the purpose of securing finance for the systematic land development, agricultural operations and other allied activities;