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[Cites 0, Cited by 0] [Section 61] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 61(3) in The Dadra and Nagar Haveli Excise Regulation, 2012

(3)The Deputy Commissioner shall communicate his decision to concerned Excise Officer, who shall launch prosecution before courts of ordinary jurisdiction or Special Court, as the case may be.