Section 22(2) in The Academy Of Scientific And Innovative Research Act, 2011
(2)The selection committee referred to in sub-section (1) shall consist of-(a)the Chairperson of the Board;(b)the Vice-Chairperson of the Board;(c)the President of the Indian National Science Academy;(d)the Chairman, Atomic Energy Commission, Government of India;(e)the Chairman, Space Commission, Government of India.
