Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Phoenix Arc Pvt. Ltd vs The Official Liquidator on 3 March, 2014

Author: Patherya

Bench: Patherya

 ORDER SHEET

                          CA No.44 of 2014
                          CP No.202 of 1981
                      IN THE HIGH COURT AT CALCUTTA
                        Original Jurisdiction


                               IN THE MATTER
                               ORIENTAL METAL INDUSTRIES LTD.& ANR.(IN LIQN.)
                                     AND
                               PHOENIX ARC PVT. LTD.
                                     VS.
                               THE OFFICIAL LIQUIDATOR, HICH COURT,CALCUTTA


     BEFORE:
     The Hon'ble JUSTICE PATHERYA

Date : 3rd March, 2014.

Mr.Rishad Medora for the applicant.

Mr. B. Mohanty, Official Liquidator appears. The Court : This application has been filed by the assignee of IIBI and sums have been paid on pari passu basis to WBFC, IIBI and Regional Provident Fund Organisation. Despite such payment a sum of Rs.27 lakhs is lying with the Official Liquidator. Accordingly, let steps be taken by the Official Liquidator to disburse sums from the sums held by him before the next date of hearing.

Matter to appear in the list fortnight hence. All parties to act on a photostat signed copy of this order on the usual undertakings.

( PATHERYA, J.) pa