Section 54(2)(x) in The Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016

[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

(x)any other matter which is required to be, or may be, specified, or in respect of which provision is to be or may be made by regulations.

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