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State of Bihar - Section

Section 267 in Bihar Board's Miscellaneous Rules, 1958

267. Period when repairs to be made.

- The Department of Public Works will, however, always endeavour to make such repairs between the 1st of November and 1st April, when the Sub-Divisional Officer can reside in his tent, and when he will draw no allowance, unless he is out in the interior of the sub-division.