Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] Union of India - Subsection Section 47(i) in The Customs and Excise and Gold (Control) Appellate Tribunal (Procedure) Rules, 1982 (i)if a male, in a close-collared black coat, or in an open-collared black coat, with white shirt and black tie; or
