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Union of India - Section

Section 38 in The Mines Rules, 1955

38. Sanitation

.-(1) At every mine all underground working places and travelling roadways shall be kept clean from excreta.
(2)All latrines and urinals in or about a mine shall be kept in a clean and sanitary condition.
(3)Receptacles for night soil shall be cleaned and disinfected at least once in every day.
(4)Proper arrangements shall be made on the surface for the disposal of night soil and urine. Such arrangements shall comply with the requirements of any health authority or Mines Board within whose jurisdiction the mine is situated.