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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(xx) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(xx)to arrange for and to direct the inspection of affiliated colleges, recognised or approved institutions and hostels, to issue instructions for maintaining their efficiency and for ensuring proper conditions of employment, including salary scales and allowances for members of their teaching, other academic and non-teaching staff, and in case of disregard of such instructions, to recommend modification of the conditions of their affiliation or recognition or to take such other steps as it may deem proper;