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[Cites 0, Cited by 0] [Section 119(2)] [Section 119] [Entire Act]

State of Gujarat - Subsection

Section 119(2)(x) in Gujarat Public Trusts Act, 2011

(x)the rules to exempt any sum of endowment or class of endowments under sub-section (2)(b) of section 76 and the manner in which the custody and investment of and the disbursement and payment from the Management Fund and the credit of accounts of the Fund shall be regulated under section 76;