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[Cites 0, Cited by 0] [Section 967] [Entire Act]

State of Haryana - Subsection

Section 967(3) in Punjab Jail Manual

(3)Copies of the scales of clothing, bedding and other necessaries of equipment, for the time being in force in any jail, shall be exhibited in the manner provided in regard to the exhibition of copies of rules, in Section 61 of the Prisons Act, 1994.