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Delhi High Court - Orders

Baptist Church Trust Association And ... vs Rev. Dinesh Das on 24 November, 2023

Author: Neena Bansal Krishna

Bench: Neena Bansal Krishna

                                    $~22
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(OS) 612/2018, I.A. 16263/2018, I.A. 3707/2019, I.A. 2617/2021
                                                BAPTIST CHURCH TRUST ASSOCIATION AND ANR.
                                                                                                                                      ..... Plaintiff
                                                              Through:                                        Mr. Deeptakirri Verma, Advocate.
                                                              versus
                                                REV. DINESH DAS
                                                                                                                                   ..... Defendant
                                                                                      Through:                Mr. Sanjiv Bahl and Mr. Sumit
                                                                                                              Ahuja, Advocates along with
                                                                                                              defendant in person.

                                                CORAM:
                                                HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                                                      ORDER

% 24.11.2023 At joint request, renotify on 07.03.2024.

NEENA BANSAL KRISHNA, J NOVEMBER 24, 2023/va This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/11/2023 at 20:50:31