Delhi High Court - Orders
Baptist Church Trust Association And ... vs Rev. Dinesh Das on 24 November, 2023
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 612/2018, I.A. 16263/2018, I.A. 3707/2019, I.A. 2617/2021
BAPTIST CHURCH TRUST ASSOCIATION AND ANR.
..... Plaintiff
Through: Mr. Deeptakirri Verma, Advocate.
versus
REV. DINESH DAS
..... Defendant
Through: Mr. Sanjiv Bahl and Mr. Sumit
Ahuja, Advocates along with
defendant in person.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 24.11.2023 At joint request, renotify on 07.03.2024.
NEENA BANSAL KRISHNA, J NOVEMBER 24, 2023/va This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/11/2023 at 20:50:31